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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5)(ii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(ii)introduce non-discriminatory open access as per the provisions contained in the Act and in phases. Where open access has been provided to a category of consumer, the Commission shall determine the wheeling charges and surcharge thereon;