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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(c) in Rajasthan Transparency in Public Procurement Rules, 2013

(c)where an evaluation of initial bids has taken place, each invitation to the auction shall also be accompanied by the outcome of the evaluation, as relevant to the bidder to which the invitation is addressed.