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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(6) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(6)That Committee shall prepare a panel of all candidates appeared in the interview for every post to be filled up on the basis of marks given in the interview and weight age points in the educational qualification.Marks of interview and Educational/Training qualification for preparation of panel shall be according to the following table:-
Sl.No. Interview :- 20 Marks Education Qualification: -80 Marks.
01 Interview taken by the Managing Committee willbe of 20 Marks. (i) For the post of Madhyama/Matric Standardmaximum 37 marks in educational qualifications and maximum 43marks in teaching qualifications.
    (ii) For the posts of Up shastri/Intermediatestandard maximum 37 marks in educational qualifications andmaximum 43 marks in teaching qualifications.
    (iii) For the posts Shastri/Graduate Standard; -maximum 37 marks in educational qualifications and maximum 43marks in teaching qualifications.
    (iv) For the posts of Acharya/Post GraduateStandard-maximum 37 marks in educational qualifications andmaximum 43 marks in teaching qualifications.