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State of Rajasthan - Section

Section 32A in The Rajasthan Municipalities (Election) Rules, 1994

32A. Preparation of voting machine by the returning officer. - Subject to the provisions of rule 34A, the returning officer shall,-

(a)fix the ballot paper containing the names and symbols of the contesting candidates in the balloting unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same;
(b)set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.