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[Cites 0, Cited by 0] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.