Himachal Pradesh High Court
Nhai vs . Shakuntala Devi & Anr. on 13 October, 2023
NHAI vs. Shakuntala Devi & anr.
OMP (M) No.85 of 2023 13.10.2023 Present: Mr. Sumeet Raj Sharma, Advocate, for .
applicant/appellant.
Respondents No.1 and 2 already ex-parte.
OMP (M) No.85 of 2023 For the reason stated in the application, the delay in of filing the present appeal is condoned. The application stands disposed of.
ARB.AST No.5208 of 2023 rtRespondents No.1 and 2 though served but have been proceeded against ex-parte vide order dated 15.09.2023 passed by the Additional Registrar (Judicial).
The arbitration appeal be registered.
List for consideration after two weeks.
(Bipin C. Negi) Judge 13th October, 2023 (JGR) ::: Downloaded on - 13/10/2023 20:39:30 :::CIS