Section 21 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979
21. Call of quotations.
- In case of minor works the Assistant Engineer may call quotations from the local contractors and after approval to rates by the Executive Engineer, the work may be allotted on 'Work Order' basis. Failure on the part of the contractor to execute the work will make him liable to be debarred from tendering in the Board for a minimum period of six months.
