Section 1 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
1. Short title and commencement.
(1)The Scheme may be called the The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990.(2)They shall be deemed to have come into force from the date of its publication in the official Gazette.
