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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Mizoram - Subsection

Section 1(1) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(1)The Scheme may be called the The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990.