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[Cites 0, Cited by 0] [Section 50(7)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(7)(e) in The Delhi Metro Airport Express Line, General Rules, 2010

(e)the traffic Controller shall verify with the train operator that the train has been secured and then instruct him to deploy the end door and ramp (if any) of the train nearest to the designated station;