Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Bengal Presidency - Subsection Section 34(a) in The Calcutta Port Rules, 1943 (a)shall, when in tow asteru, carry the lights required by rule 5 of the International Regulations for preventing collisions at Sea.
