Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 34 in The Calcutta Port Rules, 1943

34. Towing lights.

- Every sea-going vessel in the port
(a)shall, when in tow asteru, carry the lights required by rule 5 of the International Regulations for preventing collisions at Sea.
(b)shall, when in tow of vessels lashed alongside both sides, carry only the white lights required by rule 3 of the said Regulations.
(c)shall, when in tow of only one vessel lashed alongside, carry the white lights required by the aforesaid rule and in addition a side light on the side away from the towing vessel.
(d)shall, when in two astern of a vessel and with tugs lashed alongside, carry the white lights required by the aforesaid rule.