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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in Homoeopathy (Degree Course) Regulations, 1983

(ii)[ Every candidate after passing the final BHMS examination, shall undergo compulsory internship for a period of twelve months as per the procedure laid down in Annexure 'A' attached to these regulations.] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]