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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in Karnataka Secondary Education Examination Board Act, 1966

(3)It shall come into force on such [date] [Act came into force on 5.10.1966 by Notification No. ED 177 SMX 66 dated 1.10.1966.] as the State Government may, by notification, appoint.