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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 28 in The Indira Gandhi National Open University Act, 1985

28.

(1)The annual report of the University shall be prepared under the directions of the Board of Management which shall include, among other matters, the steps taken by7 the University towards the fulfillment of its objects.
(2)The annual report so prepared shall be submitted to the Visitor on or before such date as may be prescribed by the Statutes.
(3)A copy of the annual report, as prepared under sub-section (1) shall also be submitted to the Central Government which shall, as soon as may be, cause the same to be laid before both the Houses of Parliament.