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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Indira Gandhi National Open University Act, 1985

(1)The annual report of the University shall be prepared under the directions of the Board of Management which shall include, among other matters, the steps taken by7 the University towards the fulfillment of its objects.