Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 94 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

94. Petition for determination of Transmission tariff.

- A transmission licensee shall file a petition for determination of tariff in respect of existing lines or substations or transmission system as a whole complying with provision of Part II of these Regulations.