Section 222 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
222. Pile Testing.
- The employer shall ensure at construction site of a building or other construction work that-(a)the testing of pile is conducted under the supervision of a responsible person for such testing;(b)all practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out;(c)entry to a pile testing area is prohibited to general public to ensure safety.Chapter-XXIV Medical Facilities
