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[Cites 0, Cited by 0] [Section 222] [Entire Act]

State of Bihar - Subsection

Section 222(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)all practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out;