Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Telangana - Subsection Section 35(h) in Telangana State Electrical Licensing Regulations, 2018 (h)All registers as per Labor Act, Work orders, particulars of employees, instruments etc., shall be made available to Secretary, Licensing Board from time to time.
