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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(1)The contract farming producer may get support from the contract farming purchaser for improving production and productivity by way of inputs, feed and fodder, technology and other services related thereto as specified in the agreement.