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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

(1)After withdrawals, if any, under sub-rule (1) of Rule 11, the Returning Officer shall prepare a list of the duly nominated contesting candidates in Form VI and shall publish it by affixing a copy thereof at his office and another on the notice Board of the Zila Panchayat.