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State of Uttar Pradesh - Section

Section 12 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

12. List of valid nominations and its publication.

(1)After withdrawals, if any, under sub-rule (1) of Rule 11, the Returning Officer shall prepare a list of the duly nominated contesting candidates in Form VI and shall publish it by affixing a copy thereof at his office and another on the notice Board of the Zila Panchayat.
(2)The list of valid nominations shall be prepared in Hindi and shall contain the names in alphabetical order, with addresses of the duly nominated candidates as given in the nomination papers. The alphabetical order shall be determined with reference to the names proper of other candidates.