Section 7A(3)(a) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

(a)the amount of tax paid by a registered employer in his returns for all or any of the periods of such year is not correct, or

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