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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Bengal Presidency - Subsection

Section 94(b) in Police Regulations, Bengal , 1943

(b)Officers of the Railway Police are supplied by the railway administration with tokens, badges or passes, according to their rank, enabling them to travel free, when on duty, over any railway system within the Railway Police district in which they are serving.