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Bengal Presidency - Section

Section 94 in Police Regulations, Bengal , 1943

94. Railway, Steamer and omnibus service warrants and passes for journeys on duty.

(a)All officers below the rank of Inspector are entitled, when making journeys on duty by railway or steamer or omnibus service to receive warrants on which tickets are issued for such journeys. Detailed instructions regarding the custody, issue and use of these warrants are contained in Appendix III.
(b)Officers of the Railway Police are supplied by the railway administration with tokens, badges or passes, according to their rank, enabling them to travel free, when on duty, over any railway system within the Railway Police district in which they are serving.