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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2) in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

(2)The District Committee shall, as soon as may be, after the end of the financial year, cause to be prepared the annual accounts referred to in sub-rule (1)