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State of Madhya Pradesh - Section

Section 26 in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

26.

(1)The annual account of the receipt and expenditure of the Board shall be made up to the last day of every financial year and shall be prepared in Form XI and shall be accompanied by a memorandum explaining the principle differences between the estimate and the actuals.
(2)The District Committee shall, as soon as may be, after the end of the financial year, cause to be prepared the annual accounts referred to in sub-rule (1)