- The Fund shall comprise of the following :-(i)The amount of entry tax to be paid from lime to lime by the State Government from the consolidated fund of the State to compensate the loss caused as a result of abolition of toll tax shall be transferred every year in the financial year as per budget provision;(ii)The grants to be received from the State Government on the recommendations of the State Finance Commission for the improvement of basic services;(iii)The grant to be given by the State Government for other purposes;(iv)Funds received from any other source.
