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State of Rajasthan - Section

Section 61 in First Statutes of the University of Udaipur

61. Manner of appointment of Heads of Departments.

- [(1) If there are Professors more than one in any Department, the Head of the Department shall be appointed from amongst the Professors by rotation. If in a Department there is only one Professor, Head of Department will be appointed from amongst the Professors and Readers working in the said Department by rotation. If there is no Professor, Head of the Department will be appointed out of Reader (s) in the Department by rotation. If there is no Professor or Reader in a Department, the Dean or the Associate Dean/Director of the Institution concerned shall act as Head of the Department.
(2)The Head of the Department shall hold office for a term of three years. On the expiry of the term of his office he shall be eligible for reappointment.
(3)Pending the appointment of a Head of the Department or during his absence on leave, Vice-Chancellor may ask any Professor or any Reader in the Department to discharge as a purely temporary measure the function of the Head of the Department.] [Substituted vide Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. FI (68) Gnl/GSR/74/2985. dated 10-6-1974.]