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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(3) in First Statutes of the University of Udaipur

(3)Pending the appointment of a Head of the Department or during his absence on leave, Vice-Chancellor may ask any Professor or any Reader in the Department to discharge as a purely temporary measure the function of the Head of the Department.] [Substituted vide Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. FI (68) Gnl/GSR/74/2985. dated 10-6-1974.]