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Union of India - Section

Section 25 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

25. Are you certified under

ISO 9001 :QS 9000 :Any other scheme :(Attach copy of certificate) :DeclarationCertified that the information furnished above is true to the best of our knowledge and belief.• We are familiar with the terms and conditions of maintaining accreditation and will abide by them.• We agree to comply with accreditation procedures, pay all costs for assessment, verification visit (if any), surveillance and reassessment irrespective of the result.• We agree to co-operate with the assessment team appointed by ZAC for examination of all relevant documents by them and their visits to those parts of the factory that are covered under the scope of accreditation.Authorised Signatory (on behalf of the company)Name :Designation :Date :Note: (1) Annexure - A, B, C and D along with the details shall be attached separately.
(2)Whenever required separate sheet shall be used.Enclosures - Check listApplication for Accreditation of Bus Body Builder