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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(iii) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(iii)The National Commission for Protection of Child Rights (NCPCR) Rules, 2006 shall, in so far as it pertains to the terms and conditions of office of the Chairman and the members of National Commission for Protection of Chile Rights, mutatis mutandis, apply to Chairperson and other members of the Right to Education Protection Authority