Section 50(2)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

(ii)there shall be a floor area of not less than 2 sq.m of which the smallest side should not be less than 1.2m.;

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