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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in Haryana Pond and Waste Water Management Authority Act, 2018

(3)It applies to all ponds in the State but shall not apply to a pond-
(i)having an area of less than 0.5 acres;
(ii)located in an area notified as forest; and
(iii)located on private land.