Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 462] [Entire Act] State of Jharkhand - Subsection Section 462(i) in Bihar Education Code, 1961 (i)sufficient number of matriculates are not available the remaining seats should be filled up by suitable non-matriculate ladies, Scheduled Castes and Scheduled Tribes;
