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State of Jharkhand - Section

Section 462 in Bihar Education Code, 1961

462. Admission.

- Admission will ordinarily be confined to men who have passed the Secondary School Examination but non-matriculate candidates belonging to Scheduled Castes and Scheduled Tribes and ladies can be admitted subject to the proviso that-
(i)sufficient number of matriculates are not available the remaining seats should be filled up by suitable non-matriculate ladies, Scheduled Castes and Scheduled Tribes;
(ii)where adequate number of matriculates are available 25 per cent of the seats may be reserved for the existing untrained non-matriculate teachers.
(iii)in all cases preference should be given to teachers belonging to Scheduled Castes, Scheduled Tribes and ladies
(iv)care should, however, be taken in selection of lady candidates that they are not in a family way.
(G.O. no. 71, dated the 10th January, 1956)