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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(1)There shall be a Screening Committee constituted for selection of candidates for appointment to the post of Deputy Superintendent of Police, Vigilance by way of deployment on deputation or consisting of the following officials, namely :-
Director, Vigilance ... Chairman
I.G., H.Q. (to be nominated by D.-G.) ... Member
I.G., Vigilance ... Member
Additional Secretary, Home Department ... Member