Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

11. Constitution of Screening Committee.

(1)There shall be a Screening Committee constituted for selection of candidates for appointment to the post of Deputy Superintendent of Police, Vigilance by way of deployment on deputation or consisting of the following officials, namely :-
Director, Vigilance ... Chairman
I.G., H.Q. (to be nominated by D.-G.) ... Member
I.G., Vigilance ... Member
Additional Secretary, Home Department ... Member
(2)Recommendation of this Screening Committee shall be operated on approval of Director, Vigilance.