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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Tamilnadu - Subsection

Section 69(10) in Tamil Nadu Co-operative Societies Rules, 1988

(10)The employer or the officer disbursing the salary or wages shall for the purpose of sub-section (3) of section 48, maintain a register showing the recovery and remittance of moneys due to societies in Form No. 31.