Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Manipur - Subsection Section 30(2) in Manipur Societies Registration Act, 1989 (2)The provisions of section 5 and 12 of the Limitation Act, 1963 (No. 36 of 1963) shall apply to any appeal under this Act,
