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State of Manipur - Section

Section 30 in Manipur Societies Registration Act, 1989

30. Limitation.

(1)An appeal under this Act may be filed within thirty days of the date of the objection or order appealed against.
(2)The provisions of section 5 and 12 of the Limitation Act, 1963 (No. 36 of 1963) shall apply to any appeal under this Act,