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State of Punjab - Section

Section 18 in Punjab Food Security Rules, 2016

18. Method of Appointment.

(1)For appointment of Chairperson and members of the State Food Commission, the Applications shall be invited through a public notice in newspapers/ website of the Department.
(2)A Screening committee shall shortlist the available candidates for appointment as Chairperson and members of the State Food Commission. The said screening committee shall consist of the following:-
(a) Secretary to Government of Punjab,Department of Food, Civil Supplies & Consumer Affairs. - Chairman
(b) Director, Food, Civil Supplies and ConsumerAffairs. - Member
(c) Director, Social Security, Women and ChildDevelopment. - Member
(3)The list of candidates shortlisted by the committee shall be submitted to the State Government for consideration/ final decision regarding appointment of the Chairperson and members.