Section 18(2) in Punjab Food Security Rules, 2016

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State of Punjab - Subsection

Section 18(2) in Punjab Food Security Rules, 2016

(2)A Screening committee shall shortlist the available candidates for appointment as Chairperson and members of the State Food Commission. The said screening committee shall consist of the following:-

(a) Secretary to Government of Punjab,Department of Food, Civil Supplies & Consumer Affairs.	-	Chairman
(b) Director, Food, Civil Supplies and ConsumerAffairs.	-	Member
(c) Director, Social Security, Women and ChildDevelopment.	-	Member

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State of Punjab - Subsection

Section 18(2) in Punjab Food Security Rules, 2016