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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Bihar Dresser Cadre Rules, 2014

(3)The Commission will prepare merit list on the basis of result of Inter Level Competitive Examination. In course of preparation of merit list, the Commission will comply with the minimum qualifying marks prescribed reservation category wise, by the Government (General Administrative Department) from time to time. Thereafter, the Commission will send recommendation reservation category wise to the Appointing Authority, in conformity with requisition of the vacancies. Before sending the recommendations, antecedents of the recommended candidates, after verification of their certificates, will be verified by the Commission with the help of the Appointing Authority.