Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 (2)If the Chairman is not present at any such meeting the members present shall choose one from among themselves to be Chairman of the meeting.
