Himachal Pradesh High Court
Sunita Shandil vs . Dav College Managing Committee & on 12 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
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Sunita Shandil vs. DAV College Managing Committee & Anr.
RSA No.485 of 2007 12.07.2023 Present: Mr. Rohit, Advocate vice Mr. Sumit Sood, Advocate, for the appellant.
Ms. Pratibha, Advocate vice Mr. C.S.Thakur, Advocate, for the respondents.
For request made on behalf of learned appearing counsel for the parties, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur) Judge 12th July, 2023 (reena) ::: Downloaded on - 12/07/2023 20:56:34 :::CIS