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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

(a)Stack the containers separately in specially designated area which has been constructed for storage of dangerous/hazardous cargo and provided with fire fighting arrangements.