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[Cites 2, Cited by 6]

Bombay High Court

Ms. Seema Sudhir Ketkar And Anr vs The Reg. Gen. High Court, Mumbai And Ors on 4 April, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2971 OF 2019

 Mr. Baban Deu Salvi And Ors.                          ....Petitioner
            V/S
 The Reg. Gen. High Court, Mumbai And Ors.          ....Respondent

WITH WRIT PETITION NO. 3017 OF 2019 Ms. Rajashree Pradeep Gharat ....Petitioner V/S The Registrar General, High Court, Mumbai And ....Respondent Ors.

WITH WRIT PETITION NO. 3020 OF 2019 Ms. Seema Sudhir Ketkar And Anr. ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent WITH WRIT PETITION NO. 3022 OF 2019 Ms. Jyoti Yashwant Upadhye ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent Mandar Limaye For Petitioner Mrs.R.A.Salunkhe - AGP for the State.

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CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 4th April, 2019 P.C. :

Mentioned out of turn. At the request of learned advocate for the petitioners, Stand over to 30/04/2019 to be heard alongwith WPST.No.8176/2019 and 8152/2019.
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