Section 56(4)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

(c)Miscellaneous cover containing-

(i)reference copy of electoral roll;

(ii)declaration by Presiding Officer;

(iii)appointment letters of polling agents;

(iv)unused stationery;

(v)pusher;

(vi)other polling materials like drawing pins, badges-with safety pin, gem-clips, etc.

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